Andhra Pradesh High Court - Amravati
Balaga Aarudramma vs Dumpa Appanna on 10 October, 2025
Author: R Raghunandan Rao
Bench: R Raghunandan Rao
(3206 ]
(SHOW CAUSE NOTICE BEFORE ADMISSION)
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IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAV^aW;
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FRIDAY .THE TENTH DAY OF OCTOBER i
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TWO THOUSANOAND TWENTY FIVE f
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THE HONOURABLE SRI JUSTICE R RAGHUNANDAN RAO
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CIVIL REVISION PETITION NO: 2577 OF 2025
Between:
Balaga Aarudramma, W/o. (late) Appala'Swamy, Hindu, aged about 65 years >
R/at D.No.43-5-9, Shakunthala Residency Railway New Colony,
Visakhapatnam.
Revision Petitioner/Respondent
AND
1. Dumpa Appanna, S/o late Ramulu, Hindu, Aged about 72 years. Resident
of D.No-8-89, Main Road, Kapuluppada (V) Bheemunipatnam Mandal,
Visakhapatnam District j
2. Dumpa Sadhamma, W/o late Guruvulu, Hindu, aged about 62 years.
House wite. Resident of D.No-3-14, Main Road. Kapuluppada Village,
Bheemunipatnam Mandal, Visakhapatnam District.
3. Dumpa Parvathi, D/o late Guruvulu, Hindu, aged about 43 years. House
wife. Resident of D.No-3-14, Main Road, Kapuluppada Village,
Bheemunipatnam Mandal, Visakhapatnam District
4. Dumpa (Dalli) Suseela, D/o late Guruvulu, Hindu, aged about 33 years.
House wife. Resident of D.No-53-3-11. Dalli Veedhi, Maddilapalem,
Visaknapatnam District
5. Dumpa RaSmana Reddy, S/o late Guruvulu, Hindu, aged about 29 years.
Resident ofD.No.3-14, Main Road. Kapuluppada Village,
Bheemunipatnam Mandal, Visakhapatnam District..
6. Dumpa Appala Reddy, S/o late Guruvulu, Hindu, aged about 28 years.
Resident of D. No. 1-14, Main Road, Kapuluppada Village,
Bheemunipatnam Mandal, Visakhapatnam District.
7. Dumpa Veerraju, S/o late Saidalyya , Hindu, aged about 51 years.
Resident of D.No. 4-4/c, patha paradesipalem, kapuluppada Village,
Bheemunipatnam Mandal, Vishakapatnam District.
8. Chetia Perayya, S/o late saidayya, Hindu, aged about 51 years. Resident
of D.No 4-4/c, patha paradesipalem, Kapuluppada village,
Bheemunipatnam Mandal, Vishakapatnam District
9. Chetia Guru Murthy, S/o late Saidayya, Hindu, aged about 40 years.
Resident of D.No.4-64, Patha Paradesipalem, Kapuluppada Village,
Bheemunipatnam Mandal, Visakiapatnam District,
10.
■Chetia Rambabu, S/o late Saidayya, Hindu, aged about 42 years.
Resident of D.No 4-4/D, Patha Paradesipalem, Kapuluppada Village,
Bheemunipatnam Mandal, Visakhapatnam District.
11.
Chetia Maridayya, S/o late Saidayya, Hindu, aged about 51 years.
Resident of D.No.4-58/1, Patha Paradesipalem, Kapuluppada Village,
Bheemunipatnam Mandal, Visakhapatnam District.
12. ■Rathamsetti Vijaya Lakshmi, W/o. (late) Sambasiva Rao, Hindu,
aged about 60 years, R/at Plot.No.92/1, Double Road, M.V.P.Colony,
Visakhapatnam.
13. S.Rathamsetti Ravi Teja, S/o. (late) Sambasiva Rao, Hindu, aged
about 33 years, R/at Plot.No.92/1, Double Road, M.V.P.Colony,
Visakhapatnam.
Respondent
WHEREAS the Petitioner above named through his/her Advocate
Dr.SATTARU RAJANI presented this Petition under Article 227 of the
Constitution of India/Section 115 of C.P.C, praying that in the circumstances
stated in the grounds filed herein,the High Court may be pleased toThe above-
named petitioners beg to present this Memorandum of Civil Revision Petition
aggrieved by the order dated 05-07-2025 made in TOP No. 11/2015 on the file of
Principal District Judge, Visakhapatnam Transferring the suit in O.S.No.
263/2023 on the file of the court of4he Junior Civil Judge, Bheemunipatnam,
Visakhapatnam to try along with suit in O.S.No.75/2023 on the file of Addl.
District Judge at Visakhapatnam
AND WHEREAS the High Court upon perusing the petition and
affidavit/memorandum of grounds filed herein and upon hearing the arguments of
Sri Dr.SATTARU RAJANI Advocate for the Petitioner, directed issue of notice to
the Respondents herein to show cause as to why this CIVIL REVISION
PETITION should not be admitted.
You viz:
1.
Dumpa Appanna, S/o late Ramulu, Hindu, Aged about 72 years. Resident
of D.No-8-89, Main Road, Kapuluppada (V) Bheemunipatnam Mandal,
Visakhapatnam District,
2.
Dumpa Sadhamma, W/o late Guruvulu, Hindu, aged about 62 years.
House wite. Resident of D.No-3-14, Main Road, Kapuluppada Village,
Bheemunipatnam Mandal, Visakhapatnam District.
3.
Dumpa Parvathi, D/o late Guruvulu, Hindu, aged about 43 years. House
wife. Resident of D.No-3-14, Main Road, Kapuluppada Village,
Bheemunipatnam Mandal, Visakhapatnam District
4.
Dumpa (Dalli) Suseela, D/o late Guruvulu, Hindu, aged about 33 years.
House wife. Resident of D.No-53-3-11, Dalli Veedhi, Maddilapalem,
Visaknapatnam District
5.
Dumpa RaSmana Reddy, S/o late Guruvulu, Hindu, aged about 29 years.
Resident of D.No.3-14, Main Road, Kapuluppada Village,
Bheemunipatnam Mandal, Visakhapatnam District..
6. Dumpa Appala Reddy, S/o late Guruvulu, Hindu, aged about 28 years.
Resident of D. No. 1-14, Main Road, Kapuluppada Village,
Bheemunipatnam Mandal, Visakhapatnam District.
7. Dumpa Veerraju, S/o late Saidayya , Hindu, aged about 51 years.
Resident of D.No. 4-4/c, patha paradesipalem, kapuluppada Village,
Bheemunipatnam Mandal, Vishakapatnam District.
8. Chetia Perayya, S/o late saidayya, Hindu, aged about 51 years. Resident
of D.No 4-4/c, patha paradesipalem, Kapuluppada village,
Bheemunipatnam Mandal, Vishakapatnam District
9. Chetia Guru Murthy, S/o late Saidayya, Hindu, aged about 40 years.
Resident of D.No.4-64, Patha Paradesipalem, Kapuluppada Village,
Bheemunipatnam Mandal, Visakiapatnam District,
10.
.Chetia Rambabu, S/o late Saidayya, Hindu, aged about 42 years.
Resident of D.No 4-4/D, Patha Paradesipalem, Kapuluppada Village,
Bheemunipatnam Mandal, Visakhapatnam District.
11.
Chetia Maridayya, S/o late Saidayya, Hindu, aged about 51 years.
Resident of D.No.4-58/1, Patha Paradesipalem, Kapuluppada Village,
Bheemunipatnam Mandal, Visakhapatnam District.
12.
.Rathamsetti Vijaya Lakshmi, W/o. (late) Sambasiva Rao, Hindu,
aged about 60 years, R/at Plot.No.92/1, Double Road, M.V.P.Colony,
Visakhapatnam.
13.
S.Rathamsetti Ravi Teja, S/o. (late) Sambasiva Rao, Hindu, aged
about 33 years, R/at Plot.No.92/1, Double Road, M.V.P.Colony,
Visakhapatnam.
are be and hereby directed to show cause either appearing in person or through
an Advocate, as to why in the circumstances set out in the petition and the
memorandum of grounds filed therewith(copy enclosed ) this CIVIL REVISION
PETITION should not be admitted on or before 17.10.2025 to which date the
case stands posted for hearing.
The Court made the following order:
"Notice before admission.
Learned counsel for the petitioner is permitted to take out urgent
personal notice to the respondents by RPAD and file proof of service by
the next date of hearing. I
Post on 17.10.2025, in 'Motion List'." SD/-U.SRI DEVI
DEPUTY. REGISTRAR
//TRUE COPY// SiCTION OFFICER
To,
1. Dumpa Appanna, S/o late Ramulu, Hindu, Aged about 72 years. Resident
of D.No-8-89, Main Road, Kapuluppada (V) Bheemunipatnam Mandal,
Visakhapatnam District,
2. Dumpa Sadhamma, W/o late Guruvulu, Hindu, aged about 62 years.
House wite. Resident of D.No-3-14, Main Road, Kapuluppada Village,
Bheemunipatnam Mandal, Visakhapatnam District.
3. Dumpa Parvathi, D/o late Guruvulu, Hindu, aged about 43 years. House
wife. Resident of D.No-3-14, Main Road, Kapuluppada Village,
Bheemunipatnam Mandal, Visakhapatnam District
4. Dumpa (Dalli) Suseela, D/o late Guruvulu, Hindu, aged about 33 years.
House wife. Resident of D.No-53-3-11, Dalli Veedhi, Maddilapalem,
Visaknapatnam District
5. Dumpa RaSmana Reddy, S/o late Guruvulu, Hindu, aged about 29 years.
Resident of D.No.3-14, Main Road, Kapuluppada Village,
Bheemunipatnam Mandal, Visakhapatnam District..
6. Dumpa Appala Reddy, S/o late Guruvulu, Hindu, aged about 28 years.
Resident of D. No. 1-14, Main Road, Kapuluppada Village,
Bheemunipatnam Mandal, Visakhapatnam District.
7. Dumpa Veerraju, S/o late Saidayya , Hindu, aged about 51 years.
Resident of D.No. 4-4/c, patha paradesipalem, kapuluppada Village,
Bheemunipatnam Mandal, Vishakapatnam District.
8. Chetia Perayya, S/o late saiday|a, Hindu, aged about 51 years. Resident
of D.No 4-4/c, patha paradesipalem, Kapuluppada village,
Bheemunipatnam Mandal, Vishakapatnam District
9. Chetia Guru Murthy, S/o late Saidayya, Hindu, aged about 40 years.
Resident of D.No.4-64, Patha Paradesipalem, Kapuluppada Village,
Bheemunipatnam Mandal, Visakiapatnam District,
10. .Chetia Rambabu, S/o late Saidayya, Hindu, aged about 42 years.
Resident of D.No 4-4/D, Patha Paradesipalem, Kapuluppada Village,
Bheemunipatnam Mandal, Visakhapatnam District.
11. Chetia Maridayya, S/o late Saidayya, Hindu, aged about 51 years.
Resident of D.No.4-58/1, Patha Paradesipalem, Kapuluppada Village,
Bheemunipatnam Mandal, Visakhapatnam District.
12. .Rathamsetti Vijaya Lakshmi, W/o. (late) Sambasiva Rao, Hindu,
aged about 60 years, R/at Plot.No.92/1, Double Road, M.V.P.Colony,
Visakhapatnam.
13. S.Rathamsetti Ravi Teja, S/o. (late) Sambasiva Rao, Hindu, aged
about 33 years, R/at Plot.No.92/1, Double Road, M.V.P.Colony,
Visakhapatnam.(1 to 13 by RPAD- along with a copy of petition and
memorandum of grounds)
14. One CC to Dr.SATTARU RAJANI Advocate [OPUC]
15. One spare copy
HIGH COURT
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RRR,J
DATED: 10/10/2025
POST ON 17.10.2025, IN 'MOTION LIST'
NOTICE BEFORE ADMISSION
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