Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 159] [Entire Act] State of Tripura - Subsection Section 159(b) in Tripura Municipal Act, 1994 (b)from time to time, alter the size and course of, or otherwise modify or discontinue, close up or remove. the system of drainage, sewers, drainage or sewage outfall, sewage treatment plants or devices, drainage and pumping stations.
