Section 1 in Hyderabad Compulsory Primary Education Act 1952
1. Short title, extent and commencement.
(1)This Act may be called the Hyderabad Compulsory Primary Education Act, 1952.(2)It extends to the whole of the [Hyderabad area of the State of Maharashtra] [Substituted by A. O., 1956 and 1960.].(3)It shall come into force in such area and from such date as the Government may, by notification in the [Official Gazette] [Substituted by A. O., 1956.] appoint, and different dates may be appointed for different areas.
