Delhi High Court - Orders
Arc Arora Projects Private Limited vs Karan Pal Singh on 30 October, 2023
Author: Manmohan
Bench: Manmohan
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) 87/2023 & C.M.Nos.39950/2023, 39953/2023
ARC ARORA PROJECTS PRIVATE LIMITED ..... Appellant
Through: Mr.Sanjiv Sindhwani, Sr.Advocate
with Mr.Vikas Arora and Ms.Radhika
Arora, Advocates.
versus
KARAN PAL SINGH ..... Respondent
Through: Mr.Sudhir Nandrajog, Sr.Advocate
with Mr.Sameer Chowdhary,
Mr.Preetpal Singh and Mr.Vibhu
Jaiswal, Advocates.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 30.10.2023 At the request of learned senior counsel for the respondent, adjourned to 16th November, 2023.
MANMOHAN, J MINI PUSHKARNA, J OCTOBER 30, 2023 KA This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/10/2023 at 21:26:37