Section 36(a) in United Bank of India (Employees') Pension Regulations, 1995
(a)rupees three hundred and seventy five per month in respect of an employee other than a part-time employee, where the employee had retired before the 1stday of November, 1992 (in case of workmen) or before 1stday of July, 1993 (in case of officers) and proportionate amount thereof in relation to the rate of scale of wages in the case of a part-time employee who retired before the 1stday of November, 1992;
