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Bombay High Court

Ravi Raghunath Khanjode And 23 Ors vs Harasiddh Corporation on 29 September, 2023

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                                  Board Sr.No.:-56

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

ARBITRATION PETITION LODGING NO. 21021 OF 2022

 Ravi Raghunath Khanjode And 23 Ors.                       ....PETITIONER
            V/S
 Harasiddh Corporation                                   ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 29th September, 2023 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 04/11/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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