Bombay High Court
Ravi Raghunath Khanjode And 23 Ors vs Harasiddh Corporation on 29 September, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-56
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION PETITION LODGING NO. 21021 OF 2022
Ravi Raghunath Khanjode And 23 Ors. ....PETITIONER
V/S
Harasiddh Corporation ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 29th September, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 04/11/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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