Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 213(1)] [Section 213] [Entire Act]

State of Bihar - Subsection

Section 213(1)(b) in Civil Court Rules of the High Court of Judicature at Patna

(b)These Rules shall come into force with effect from the date they are [published] [Published at pages 97 to 206 of Part III of the Bihar Gazette, dated the 23rd May, 1956.] in Bihar Gazette.