Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Odisha - Subsection

Section 58(1) in The Orissa Industrial Infrastructure Development Corporation Act, 1980

(1)The State Government may, after consultation with the Corporation in regard to matters concerning it, make rules to carry out the purposes of this Act ;Provided that consultation with the Corporation shall not be necessary on the first occasion of the making of rules under this section.