Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act] State of Bihar - Subsection Section 22(2)(b) in Bihar Integrated Check-Post Authority Act, 2011 (b)the conditions of service and the remuneration of officers and other employees to be appointed by the Authority under sub-section (2) of Section 6;