Calcutta High Court (Appellete Side)
The State Of West Bengal & Ors vs M/S. S.K. Maji on 6 July, 2023
06-07-2023
Item no.2 CD
IN THE HIGH COURT AT CALCUTTA
Subrata Civil Appellate Jurisdiction
Bhattacharyya (Commercial Division)
FMAT No.289 of 2022
The State of West Bengal & Ors.
-vs-
M/s. S.K. Maji
with
CAN No.1 of 2022
and
CAN No.2 of 2022
None ...for the appellants
Mr. Soumik Ganguli ...for the respondent
None appears for the appellants-State, although the respondent is represented by learned counsel.
The appeal and the connected applications are to retain their position in the list.
A last chance is given to the appellants to appear on the next date, failing which we shall be constrained to dismiss the appeal for default.
[I.P. Mukerji, J] [Biswaroop Chowdhury, J] 2