Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(2) in Telangana Small Causes Courts Act, 1330 F (2)Nothing in this Act shall apply to any special law or to any local law other than the Code of Civil Procedure, 1908 (Central Act 5 of 1908).
