Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104] [Entire Act] State of Uttar Pradesh - Subsection Section 104(ii) in U.P. Zila Panchayats Service Rules, 1970 (ii)which is capable of embarassing the relations between the Uttar Pradesh Government and the Central Government or the Government of any other State ; or
