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[Cites 0, Cited by 0] [Section 417] [Entire Act]

State of Tamilnadu - Subsection

Section 417(3) in The Coimbatore City Municipal Corporation Act, 1981

(3)The Commissioner may direct any clothing, bedding or other articles likely to retain infection from any infectious disease to be disinfected or destroyed, and may give compensation for any article destroyed under this subsection.