Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Andhra Pradesh - Subsection Section 22(2) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006 (2)All vessels containing spirit shall be easily [accessible] [Substituted 'accessible by Notification No. G.O.Ms. No. 416, dated 2.4.2007 (w.e.f. 27.1.2007).] for excise supervision.
