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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of West Bengal - Subsection

Section 45(aa) in The West Bengal Motor Vehicles Rules, 1989

(aa)shall, whenever the stage carriage approaches an unguarded railway level crossing, stop the carriage and after alighting there-from and ensuring that no train is approaching from either direction, cause the vehicle to follow him till the other side of the level crossing is reached;