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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(1)(e) in Uttar Pradesh Municipal Corporation Act, 1959

(e)has whether by himself or by any person in trust for him or for his benefit or to his account, any share or interest in a contract for supply of foods to, or for the execution of any works or the performance of any services undertaken by the Corporation;