Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 23(1)] [Section 23] [Entire Act] State of Gujarat - Subsection Section 23(1)(xx) in Sardar Patel University Act, 1955 (xx)to appoint Heads of [University Departments] [These words were substituted for the word 'department' by Gujarat 8 of 1966, Section 14 (a).] in accordance with Statutes;