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Union of India - Section

Section 24 in Mormugao Port Employees' (Educational Assistance) Regulations, 2000

24.

The Hostel Subsidy shall not be admissible in respect of a child for whom children's Educational Allowance is drawn by an employee.Procedure For Payment of Children's Education Allowance, Reimbursement of Tuition Fees and Hostel Subsidy"