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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Karnataka - Subsection

Section 46(ix) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(ix)To promote export oriented agri-business. There is a demand for Indian fruits, foods, especially grown by using organic manure and medicinal aromatic herbs. The University to harness this export potential and leverage the modern trade opportunities.