Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Bihar - Subsection

Section 14(3) in Bihar Judicial Officer's Conduct Rules, 2017

(3)On such occasions as are specified in sub-rule (2) a Judicial Officer may accept gift from his personal friend having no official dealing with him, but he shall make a report to High Court if the value of any such gift exceeds Rs. 10000.