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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(1) in Andhra Pradesh Private Security Agencies (Regulation) Rules, 2008

(1)The controlling authority shall frame the detailed training syllabus required for training the security guards/Supervisors. (Training Syllabus for Security guards, Supervisors and Licencees in Annexures I, II and III). This training shall be for a minimum period of 120 hours of classroom instruction and 90 hours of field training, spread over to 30 working days for security guards (Annexure I), 18 working days for Ex-Servicemen and Ex-Policemen (Annexure I (a)), 15 working days for Supervisors (Annexure II) and 6 working days for licencees (Annexure III).