Section 2 in The Puri Raj Bhavan (Maintenance and Management) Rules, 1991
2. Definitions.
- In these rules, unless the context signifies otherwise-(a)"Collector" means the District Magistrate and Collector, Puri;(b)"Comptroller" means the Comptroller of Governor's Household;(c)"day" means a period of twenty-four hours from the time of occupation of a suite in the Raj Bhavan, Puri;(d)"State Council" means the Orissa State Council of Culture; and(e)"suite" means a suite in Puri Raj Bhavan.
