Supreme Court - Daily Orders
Urban Infrastructure Real Estate Fund vs Neelkanth Realty Pvt. Ltd. on 7 May, 2018
Bench: Rohinton Fali Nariman, Abhay Manohar Sapre
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IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
M.A. No. 306 OF 2018
IN
ARBITRATION PETITION NO. 36 OF 2017
URBAN INFRASTRUCTURE REAL ESTATE FUND .. Petitioner(s)
Versus
NEELKANTH REALTY PVT. LTD. AND ORS. .. Respondent(s)
O R D E R
IA No. 42738 of 2018 (Application for appropriate direction) on behalf of the petitioner is allowed and a direction that the required adjudication as per our Order dated 02.02.2018 will take place on the basis of the photo copy that is part of the Special Leave Petition as Annexure A/1 thereof. The adjudication to be completed within a period of two weeks from today.
I.A. is allowed in the aforesaid terms.
......................J. (ROHINTON FALI NARIMAN) Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2018.05.12 12:10:25 IST Reason: …......................J. (ABHAY MANOHAR SAPRE) New Delhi, Dated: 7th May,2018.
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ITEM NO.62 COURT NO.11 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MA No. 306 of 2018 in Arbitration Case (Civil) No. 36/2017
(Arising out of impugned final judgment and order dated 15-01-2018 in ARBIT.CASE(C) No. No. 36/2017 passed by the Supreme Court Of India) URBAN INFRASTRUCTURE REAL ESTATE FUND Petitioner(s) VERSUS NEELKANTH REALTY PVT. LTD. & ORS. Respondent(s) (FOR ADMISSION and IA No.15980/2018-APPLICATION FOR RECTIFICATION OF ORDER DATED 15.01.2018 ) IA No. 42738 of 2018-Appropriate orders/directions Date : 07-05-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE For Petitioner(s) Mr. Pratap Venugopal, Adv.
Ms. Surekha Raman, Adv.
Ms. Niharika, Adv.
Ms. Kanika Kalayasaran, Adv. M/S. K J John And Co, AOR For Respondent(s) Mr. Jay Savla, AOR Mr. Saket None, Adv.
Ms. Renuka Sahu, Adv.
UPON hearing the counsel the Court made the following O R D E R I.A. is allowed in terms of the signed order.
(SHASHI SAREEN) (SAROJ KUMARI GAUR) AR CUM PS BRANCH OFFICER
(Signed order is placed on the file)