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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(3) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(3)The operator shall establish the verification basis for the total petroleum activities after having made an evaluation of the extent of, the method to be used in, and the degree of independence of the verification and shall also carry out an overall evaluation of the results of verifications that have been carried out.