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Bombay High Court

Devkumar Gopaldas Aggarwal And 2 Others vs The Board Of Trustees Of The Port Of ... on 16 January, 2020

Author: Ujjal Bhuyan

Bench: Ujjal Bhuyan

                                                WP482_19&group.doc

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION
                      WRIT PETITION NO.482 OF 2019

Devkumar Gopaldas Aggarwal and ors.            ... Petitioners
      V/s.
The Board of Trustees
of The Fort of Mumbai and ors.                 ... Respondents

                                WITH
                    WRIT PETITION NO.1439 OF 2018

Noble Fisheries Private Ltd.                   ... Petitioner
      V/s.
The Board of Trustees
of The Fort of Mumbai and anr.                 ... Respondents

                                WITH
                    WRIT PETITION NO.1985 OF 2018

Khandelwal Brothers Limited                    ... Petitioner
      V/s.
The Board of Trustees
of The Fort of Mumbai and anr.                 ... Respondents

                                WITH
                    WRIT PETITION NO.2179 OF 2018

Baltic Trading Company Private Ltd.            ... Petitioner
       V/s
The Board of Trustees
of The Fort of Mumbai and anr.                 ... Respondents

                                WITH
                    WRIT PETITION NO.2351 OF 2018

J.M.Financial Asset Reconstruction Co. Limited ... Petitioner
      V/s.
The Board of Trustees
of The Fort of Mumbai and anr.                 ... Respondents

                                WITH
                    WRIT PETITION NO.2695 OF 2018
                                WITH
                    WRIT PETITION NO.2707 OF 2018
                                WITH


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                    WRIT PETITION NO.2902 OF 2018
                                WITH
                    WRIT PETITION NO.880 OF 2019
                                WITH
                    WRIT PETITION NO.881 OF 2019

Hindustan Unilever Limited                  ... Petitioner
(Formerly known as Hindustan Lever Limited)
      V/s.
The Board of Trustees
of The Fort of Mumbai and anr.              ... Respondents
                              WITH
                WRIT PETITION NO.483 OF 2019

Devkumar Gopaldas Aggarwal and ors.       ... Petitioners
      V/s.
The Board of Trustees
of The Fort of Mumbai and ors.            ... Respondents
                              WITH
                WRIT PETITION NO.768 OF 2019

D. Abraham and sons Private Limited       ... Petitioner
      V/s.
The Board of Trustees
of The Fort of Mumbai and ors.            ... Respondents
                              WITH
                WRIT PETITION NO.808 OF 2019

Michael Yunus Baluwala and anr.           ... Petitioners
      V/s.
The Board of Trustees
of The Fort of Mumbai and ors.            ... Respondents
                              WITH
                WRIT PETITION NO.1438 OF 2019

Soli Shapurji Ragi and ors.               ... Petitioners
      V/s.
The Board of Trustees
of The Fort of Mumbai and anr.            ... Respondents
                              WITH
                WRIT PETITION NO.1705 OF 2019

Mukesh Gokal and anr.                          ... Petitioners
      V/s.
The Board of Trustees
of The Fort of Mumbai and anr.                 ... Respondents
                              WITH


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                    WRIT PETITION NO.1706 OF 2019

Khubsons and ors.                         ... Petitioners
      V/s.
The Board of Trustees
of The Fort of Mumbai and ors.            ... Respondents
                              WITH
                WRIT PETITION NO.2110 OF 2019

Dalal Brothers Freight Forwarding Pvt. Ltd. & ors.... Petitioners
      V/s.
The Board of Trustees
of The Fort of Mumbai and ors.                   ... Respondents
                              WITH
                WRIT PETITION NO.2944 OF 2019

Fakharuddin Fidaaly Potta                 ... Petitioner
      V/s.
The Board of Trustees
of The Fort of Mumbai and anr.            ... Respondents
                              WITH
                WRIT PETITION NO.3002 OF 2019

Bhausaheb Bhikaji Gunjal and anr.         ... Petitioners
      V/s.
The Board of Trustees
of The Fort of Mumbai and anr.            ... Respondents
                              WITH
                WRIT PETITION NO.3021 OF 2019

D. Abraham and sons Private Limited       ... Petitioner
      V/s.
The Board of Trustees
of The Fort of Mumbai and anr.            ... Respondents
                               AND
                WRIT PETITION NO.3401 OF 2019

A Jaffer and ors.                                  ... Petitioners
      V/s.
The Board of Trustees
of The Fort of Mumbai and ors.                     ... Respondents

Mr. Viren Asar, Mr. Farid Karachiwala, Ms. Sneh Parikh, Mr. Mahek Chheda,
Mr. Ahura Postwala i/by J.Sagar Associates for Petitioner in WP/1439/2018,
WP/1985/2018, WP/2179/2018, WP/768/2019, WP/808/2019, WP/1438/2019,
WP/1705/2019, WP/1706/2019, WP/2110/2019, WP/2944/2019, WP/3002/
2019, WP/3021/2019 and WPL/3401/2019.

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Mr. Viren Asar a/w Ms.Shweta Shah, Ms.Jyoti Arora, Mr.Gaurav Gopal,
Ms.Vyomi Chande i/by M/s Wadia Ghandy and Company for Petitioner in
WP/2351/2018.

Mr. Daraius Khambata, Senior Adovate i/b. Dalal & Co. for the Petitioner in
WP/482/2019 and WP/483/2019.

Mr. Shyam Mehta, Senior Advocate a/w. Mr. Viren Asar, Mr. Rupesh Geek,
Ms. Jyoti Arora, Ms. Sweta Shah, Mr. Shantanu Asar i/by Parinam Law
Associates for Petitioner in WP/2695/2018, WP/2707/2018, WP/2902/2018,
WP/880/2019 and WP/881/2019.

Mr. Shrihari Aney, Senior Adocate a/w Mr. Narendra Walawalkar, Senior
Advocate a/w Ms. Roopadaksha Basu and Mr. Harsha Asnani i/by M/s
The Law Point for the Respondent in all the matters.

Mr. Soheb Sheikh i/by M/s Desai Desai Carrimjee and Mulla for
Respondent No.4 in WP/482/2019.

Mr.Yash Jain i/by M/s Halai and Co. for Respondent No.3 in WP/482/2019.


                                    CORAM : UJJAL BHUYAN, J.

DATE : JANUARY 16, 2020 P.C. :

Arguments concluded.

2. Order reserved.

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