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[Cites 0, Cited by 5] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(d) in The Drugs And Magic Remedies (Objectionable Advertisements) Act, 1954

(d)‘taking any part in the publication of any advertisement’ includes—
(i)the printing of the advertisement;
(ii)the publication of any advertisement outside the territories to which this Act extends by or at the instance of a person residing within the said territories.