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State of Rajasthan - Section

Section 29 in The Rajasthan Land Reforms and Acquisition of Land Owners Estates Act, 1963

29. Act to override other laws.

- Save as otherwise expressly provided in this Act, the provisions of this Act, and of the rules and orders made thereunder, shall have effect notwithstanding anything therein contained being inconsistent with any existing law or any other law for the time being in force.