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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Bihar - Subsection

Section 14(1)(i) in The Bihar Mica Act, 1947

(i)remove block mica or chillas of size not exceeding the size mentioned in Section 3, from any place [* *] [The words 'in the occupation of a licence or registered proprietor' repealed by Bihar Act 28 of 1953.] other than a mica mine or a mica dump; and