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[Cites 0, Cited by 0] [Section 272] [Entire Act]

State of West Bengal - Subsection

Section 272(4) in The Calcutta Municipal Corporation Act, 1980

(4)Notwithstanding anything contained hereinbefore in this Chapter, wholesome water may be used in lieu of unfiltered water for non-domestic purposes where the supply of unfiltered water is not available for the time being.