Delhi High Court - Orders
Parmdeep Singh Sran vs The State ( Nct Of Delhi) on 18 January, 2019
Author: Mukta Gupta
Bench: Mukta Gupta
$~50
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 152/2019 & Crl.M.A. 1071/2019
PARMDEEP SINGH SRAN
..... Petitioner
Represented by: Mr. Varun Malik, Adv.
versus
THE STATE ( NCT OF DELHI)
..... Respondent
Represented by: SI Sushil Kr. PS IGI Airport.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
ORDER
% 18.01.2019 Hon'ble Judge is on leave today. Renotify on 13th March, 2019.
BY ORDER (COURT MASTER) JANUARY 18, 2019 'ga'