Bombay High Court
The Dy.Secretary, Rural Dev.& Water ... vs Shri Babaji Bapunath Chavan on 7 January, 2019
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 6088 OF 2001
The Dy.secretary,rural Dev. & Water ....Petitioner
Conservation
V/S
Shri Dharmaraj P. Charoskar ....Respondent
WITH WRIT PETITION NO. 6089 OF 2001 The Dy.secretary, Rural Dev.& Water ....Petitioner Conservation V/S Shri Kisan Laxman Bhoye ....Respondent WITH WRIT PETITION NO. 6091 OF 2001 The Dy.secretary, Rural Dev.& Water ....Petitioner Conservation V/S Shri Janardan Mahadu Bhusare ....Respondent WITH WRIT PETITION NO. 6092 OF 2001 The Dy.secretary, Rural Dev.& Water ....Petitioner Conservation V/S Shri Babaji Bapunath Chavan ....Respondent WITH Page 1/3 ::: Uploaded on - 14/01/2019 ::: Downloaded on - 14/01/2019 23:24:58 ::: WRIT PETITION NO. 6093 OF 2001 The Dy.secretary,rural Dev. & Water ....Petitioner Conservation V/S Shri Laxman Y. Bhoye ....Respondent WITH WRIT PETITION NO. 6094 OF 2001 The Dy.secretary, Rural Dev.& Water ....Petitioner Conservation V/S Shri B.b. Pawar ....Respondent WITH WRIT PETITION NO. 6095 OF 2001 The Dy.secretary, Rural Dev.& Water ....Petitioner Conservation V/S Shri D.w. Gangode ....Respondent WITH WRIT PETITION NO. 6096 OF 2001 The Dy.secretary, Rural Dev.& Water ....Petitioner Conservation V/S Shri Chintamani Santosh Tarware ....Respondent Ms. Vaishali Nimbalkar, Addl.govt. Pleader For Petitioner None for Respondent CORAM : A. K. MENON, J Page 2/3 ::: Uploaded on - 14/01/2019 ::: Downloaded on - 14/01/2019 23:24:58 ::: DATE : 7th January, 2019 P.C. :
Place this matteer in the week commencing from 21/01/2019.
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