Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Punjab - Subsection Section 55(2) in Punjab State Veterinary Council Rules, 1997 (2)The accounts of the Punjab Council shall be audited by a qualified Chartered Accountant appointed by the Punjab Council in this behalf.
