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[Cites 0, Cited by 0] [Section 26X(2)] [Section 26X] [Entire Act]

State of Uttar Pradesh - Subsection

Section 26X(2)(a) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964

(a)the summoning and holding of meetings of the Board, the time and place where such meetings are to be held, the conduct of business at such meetings and the number of persons necessary to form a quorum thereat;