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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 39(2)(ii) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

(ii)in rendering any service by weight, measure or number, renders that service less than the service contracted for and paid for, or