Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madras High Court

D.Victor Maggi vs The Inspector Of Police on 17 December, 2015

Author: P.N.Prakash

Bench: P.N.Prakash

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED 17.12.2015
CORAM
THE HONOURABLE MR.JUSTICE P.N.PRAKASH
CRL.OP.No.4864 of 2014


D.Victor Maggi				               ..       Petitioner
Vs
The Inspector of Police,
Anti Land Grabbing Cell,
Kancheepuram 613 007.			 ..     Respondent


	Criminal Original Petition filed under Section 482 Cr.P.C., to direct the respondent herein to register the complaint of the petitioner dated 10.02.2014 and initiate action against the accused persons in accordance with law.

For Petitioner     :  Mr.V.Mahadev 
			              for M/s.Nithyaesh Natraj
	                   For Respondent  :  Mr.K.Prabakar, GA [Crl. Side]

			   O R D E R	

The learned counsel for the petitioner seeks permission of this Court to withdraw this petition and he has also made an endorsement to that effect.

2. In view of the above endorsement made by the learned counsel for the petitioner, this petition is dismissed as withdrawn.

17.12.2015 gya P.N.PRAKASH,J gya To

1.The Inspector of Police, Anti Land Grabbing Cell, Kancheepuram 613 007.

2.The Public Prosecutor, High Court, Madras.

CRL.OP.No.4864 of 2014

17.12.2015