Madras High Court
D.Victor Maggi vs The Inspector Of Police on 17 December, 2015
Author: P.N.Prakash
Bench: P.N.Prakash
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED 17.12.2015 CORAM THE HONOURABLE MR.JUSTICE P.N.PRAKASH CRL.OP.No.4864 of 2014 D.Victor Maggi .. Petitioner Vs The Inspector of Police, Anti Land Grabbing Cell, Kancheepuram 613 007. .. Respondent Criminal Original Petition filed under Section 482 Cr.P.C., to direct the respondent herein to register the complaint of the petitioner dated 10.02.2014 and initiate action against the accused persons in accordance with law. For Petitioner : Mr.V.Mahadev for M/s.Nithyaesh Natraj For Respondent : Mr.K.Prabakar, GA [Crl. Side] O R D E R
The learned counsel for the petitioner seeks permission of this Court to withdraw this petition and he has also made an endorsement to that effect.
2. In view of the above endorsement made by the learned counsel for the petitioner, this petition is dismissed as withdrawn.
17.12.2015 gya P.N.PRAKASH,J gya To
1.The Inspector of Police, Anti Land Grabbing Cell, Kancheepuram 613 007.
2.The Public Prosecutor, High Court, Madras.
CRL.OP.No.4864 of 201417.12.2015