Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72B] [Entire Act] State of Madhya Pradesh - Subsection Section 72B(c) in The M.P. Factories Rules, 1962 (c)The scale of pay and the allowances to be granted to the safety officers including the Chief Safety Officer, and other conditions of their service shall be the same as those of other officers of corresponding status in the factory.
