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State of Bihar - Section

Section 21 in The Bihar Intermediate Education Council Act, 1992

21. Officers of the Council.

- The following shall be the officers of the Council :-
(1)The Chairman,
(2)The Vice-Chairman
(3)The Secretary,
(4)The Joint Secretary,
(5)The Finance Officer, and
(6)Such other persons who may on the recommendation of the Council or otherwise be declared by the State Government by notification published in the Official Gazette, to be officers of the Council.