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[Cites 0, Cited by 0] [Section 3B] [Entire Act]

State of Chattisgarh - Subsection

Section 3B(11) in Chhattisgarh State Legal Services Authority Regulations, 2003

(11)The Member Secretary shall, at the commencement of the next meeting of the State Authority inform the members the action taken on the decisions taken in the previous meeting.