Section 5 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002
5. Responsibilities of the person in the service of the State Government and the Board.
- It shall be the duty of every person in the service of the State Government or of a Board to comply with the direction given by the Central Government from time to time to carrying into execution in that State the provisions of the Act and these rules.
