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Delhi High Court - Orders

Ministry Of Petroleum & Natural Gas vs Hardy Exploration & Production (India) ... on 12 August, 2024

Author: Jasmeet Singh

Bench: Jasmeet Singh

                                    $~17 & 18
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    O.M.P. (COMM) 93/2019, I.A. 153/2019
                                         MINISTRY OF PETROLEUM & NATURAL GAS.....Petitioner
                                                        Through: Mr. Tushar Mehta, SGI with Mr.
                                                                     Vikramjit Banerjee, Sr. Adv. with Mr.
                                                                     KR Sasiprabhu, Mr. Vishnu Sharma,
                                                                     Mr. Prakhar Agarwal, Ms. Rashi
                                                                     Mansal, Advs.

                                                                                      versus

                                                HARDY EXPLORATION & PRODUCTION (INDIA) INC
                                                                                           .....Respondent
                                                            Through: Mr. Tejas Karia, Ms. Avlokita Rajvi,
                                                                     Mr. Lakshya Khanna, Mr. Mahir
                                                                     Amir, Advs.
                                    18
                                    +           OMP (ENF.) (COMM.) 52/2019, EX.APPL.(OS) 141/2016
                                                HARDY EXPLORATION & PRODUCTION (INDIA) INC
                                                                                            .....Decree Holder
                                                               Through: Mr. Tejas Karia, Ms. Avlokita Rajvi,
                                                                          Mr. Lakshya Khanna, Mr. Mahir
                                                                          Amir, Advs.
                                                               versus

                                                GOVERNMENT OF INDIA, MINISTRY OF PETROLEUM &
                                                NATURAL GAS                       .....Judgement Debtor
                                                             Through: Mr. Tushar Mehta, SGI with Mr.
                                                                      Vikramjit Banerjee, Sr. Adv. with Mr.
                                                                      KR Sasiprabhu, Mr. Vishnu Sharma,
                                                                      Mr. Prakhar Agarwal, Ms. Rashi
                                                                      Mansal, Advs.
                                                                      Mr. Ruchir Mishra, Mr. Mukesh
                                                                      Kumar Tiwari, Ms. Reba Jena
                                                                      Mishra, Advs.
                                                CORAM:
                                                HON'BLE MR. JUSTICE JASMEET SINGH




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/08/2024 at 00:13:11
                                                                                       ORDER

% 12.08.2024 At request of learned Solicitor General, re-notify on 26.09.2024 at 02:30 PM.

JASMEET SINGH, J AUGUST 12, 2024/DM Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/08/2024 at 00:13:11