Delhi High Court - Orders
Ministry Of Petroleum & Natural Gas vs Hardy Exploration & Production (India) ... on 12 August, 2024
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~17 & 18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 93/2019, I.A. 153/2019
MINISTRY OF PETROLEUM & NATURAL GAS.....Petitioner
Through: Mr. Tushar Mehta, SGI with Mr.
Vikramjit Banerjee, Sr. Adv. with Mr.
KR Sasiprabhu, Mr. Vishnu Sharma,
Mr. Prakhar Agarwal, Ms. Rashi
Mansal, Advs.
versus
HARDY EXPLORATION & PRODUCTION (INDIA) INC
.....Respondent
Through: Mr. Tejas Karia, Ms. Avlokita Rajvi,
Mr. Lakshya Khanna, Mr. Mahir
Amir, Advs.
18
+ OMP (ENF.) (COMM.) 52/2019, EX.APPL.(OS) 141/2016
HARDY EXPLORATION & PRODUCTION (INDIA) INC
.....Decree Holder
Through: Mr. Tejas Karia, Ms. Avlokita Rajvi,
Mr. Lakshya Khanna, Mr. Mahir
Amir, Advs.
versus
GOVERNMENT OF INDIA, MINISTRY OF PETROLEUM &
NATURAL GAS .....Judgement Debtor
Through: Mr. Tushar Mehta, SGI with Mr.
Vikramjit Banerjee, Sr. Adv. with Mr.
KR Sasiprabhu, Mr. Vishnu Sharma,
Mr. Prakhar Agarwal, Ms. Rashi
Mansal, Advs.
Mr. Ruchir Mishra, Mr. Mukesh
Kumar Tiwari, Ms. Reba Jena
Mishra, Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/08/2024 at 00:13:11
ORDER
% 12.08.2024 At request of learned Solicitor General, re-notify on 26.09.2024 at 02:30 PM.
JASMEET SINGH, J AUGUST 12, 2024/DM Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/08/2024 at 00:13:11