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State of Madhya Pradesh - Section

Section 70 in M.P. Minor Mineral Rules, 1996

70. Repeal.

- All rules or executive instructions corresponding to these rules in force immediately before the commencement of these rules are hereby repealed :Provided that anything done or any action taken under the rules or instructions so repealed shall, so far as they are not inconsistent with the provisions of these rules, be deemed to have been done or taken under the corresponding provisions of these rules.