Section 82(7) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005
(7)If any dispute or doubt arises as to which of the properties, rights or liabilities of the Market Committees transferred to the Agricultural Produce Market Committees, as to which of the employees serving under the Market Committees are to be treated as employees of the Agricultural Produce Market Committees under this section, such dispute or doubt shall be referred to the State Government whose decision thereon shall be final.
