32. Sections 29 and 31 to apply without any modification thereof
.Notwithstanding anything to the contrary contained in section 3 or section 12, the provisions of sections 29 and 31 shall apply without any modification to every foreign State [* **] [[The words "or commonwealthcounty" omitted by Act 66 of 1993, Section 3 (w.e.f. 18.12.1993).]] law.
