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[Cites 0, Cited by 0] [Section 355(1)] [Section 355] [Entire Act]

State of Tamilnadu - Subsection

Section 355(1)(c) in Tamil Nadu District Municipalities Act, 1920

(c)[xxx] [Clause (c) was omitted by the Tamil Nadu Motor Vehicles Taxation Act, 1931 (Tamil Nadu Act III of 1931).]