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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(3) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(3)The receipt of the Comptroller or of the person or persons duly authorised in writing in this behalf by the Board for any money payable to the Vishwavidyalaya shall be full discharge for the same.