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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Uttarakhand - Subsection

Section 13(1)(d) in Uttarakhand Ground Water (Regulation and Control of Development and Management) Act, 2016

(d)to order, in writing the person sinking a well to keep and preserve in the prescribed manner specimens of soil or any material excavated there from for such period not exceeding six months from the date of completion or abandonment of the work, as may be specified by the Authority and such person shall comply with such order;