Calcutta High Court (Appellete Side)
Laha Memorial Girls' High School vs The State Of West Bengal & Ors on 3 June, 2014
Author: Debasish Kar Gupta
Bench: Debasish Kar Gupta
03.06.2014 srm W.P. No. 36060 (W) of 2013 The Managing Committee, Khantora Radharani Laha Memorial Girls' High School Versus The State of West Bengal & Ors.
Mr. Ekramul Bari, Syed Mansoor Ali, Mrs. Tanuja Basak ...For the Petitioner. Mr. Supravat Bhattacharya ...For the State.
Let affidavit‐of‐service be kept on record.
On the prayer made on behalf of the petitioner, the hearing of this matter stands adjourned to June 18, 2014.
( Debasish Kar Gupta, J. )