Section 17(17A) in The Gujarat Secondary and Higher Secondary Education Act, 1972
(17A)[ to register, in accordance with the prescribed procedure, higher secondary school for teaching such subjects in standards eleventh and twelfth leading to the Higher Secondary School Certificate Examination as it deems fit and to grant permission for opening additional divisions of existing standards in such schools;] [Clause (17A) inserted by Gujarat 14 of 2002, dated 6th April, 2002.]
