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[Cites 0, Cited by 0] [Section 622(1)] [Section 622] [Entire Act]

State of Odisha - Subsection

Section 622(1)(b) in The Orissa Municipal Corporation Act, 2003

(b)if such person is not found, by leaving such document at his last known place of abode or business, or by giving or tendering the same to some adult member of his family or his employee; or