Madhya Pradesh High Court
Rajesh Parwani vs The State Of Madhya Pradesh on 11 June, 2024
1 MCRC-23516-2024
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MCRC No. 23595 of 2024
(DILIP MEGHANI Vs THE STATE OF MADHYA PRADESH)
MCRC/23516/2024, MCRC/23598/2024
Dated : 11-06-2024
Shri Manish Datt - Sr. Advocate with Shri Mayank Sharma - Advocate
for the applicant in M.Cr.C. Nos.23595 of 2024 and M.Cr.C. 23598 of 2024
- through Video Conferencing.
Shri Atul Jaiswani - Advocate for the applicant in M.Cr.C. No.23516
of 2024 through Video Conferencing.
Shri Alok Agnihotri - Govt. Advocate for respondent/ State.
After arguing for some time, learned counsel for the applicants prays for time and prays for listing the case in the next week.
Prayer allowed.
As prayed, list next week.
(BINOD KUMAR DWIVEDI) V. JUDGE mrs. mishra Signature Not Verified Signed by: DEEPA MISHRA Signing time: 6/12/2024 11:49:15 AM